Custom Act, 1962
36.
Restrictions on Unloading and Loading of Goods on Holidays, Etc. –
No
imported goods shall be unloaded from, and no export goods shall be loaded on,
any conveyance on any Sunday or on any holiday observed by the Customs
Department or on any other day after the working hours, except after giving the
prescribed notice and on payment of the prescribed fees, if any :
Provided
that no fees shall be levied for the
unloading and loading of baggage accompanying a passenger or a member of the
crew, and mail bags.