Custom Act, 1962
154A.
Rounding Off of Duty, Etc. –
The
amount of duty, interest, penalty, fine or any other sum payable, and the
amount of refund, drawback or any other sum due, under the provisions of this
Act shall be rounded off to the nearest rupee and, for this purpose, where such
amount contains a part of a rupee consisting of paise
then, if such part is fifty paise or more, it shall
be increased to one rupee and if such part is less than fifty paise it shall be ignored.