Custom Act, 1962
109.
Power to Require Production of Order Permitting Clearance of Goods Imported by Land.
Any
officer of customs appointed for any area adjoining the land frontier of India
and empowered in this behalf by general or special order of the Board, may
require any person in possession of any goods which such officer has reason to
believe to have been imported, into India by land, to produce the order made
under section 47 permitting clearance of the goods :
Provided
that nothing in this section shall apply
to any imported goods passing from a land frontier to a land customs station by
a route appointed under clause (c) of section 7.