Consumer Protection Act, 1986
Preamble
(ACT NO. 68 OF 1986)
(24th December, 1986 )
An Act to provide for better protection of the
interests of consumers and for that purpose to make provision for the
establishment of consumer councils and other authorities for the settlement of
consumers' disputes and for matters connected therewith.
Be it enacted by Parliament in the Thirty-seventh Year of the Republic of India
as follows :-