Constitution of India, 1949
87. Special address by the President.-
(1) At the commencement of the first session
after each general election to the House of the People and at the commencement of
the first session of each year the President shall address both Houses of
Parliament assembled together and inform Parliament of the causes of its
summons.
(2) Provision shall be made by rules
regulating the procedure of either House for the allotment of time for
discussion of the matters referred to in such address.