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Constitution of India, 1949 78. Duties of Prime Minister as respects the furnishing of information to the President, etc.- It shall be the duty of the Prime Minister- (a) to communicate to the President all decisions of the council of Ministers relating to the administration of the affairs of the union and proposals for legislation; (b) to furnish such information relating to the administration of the affairs of the Union and proposals for legislation as the President may call for; and (c) if the President so requires, to submit for the consideration of the Council of Ministers any matter on which a decision has been taken by a Minister but which has not been considered by the Council.    |
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