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Constitution of India, 1949 246.Official language for communication between one State and another or between a State and the Union.- The language for the time being authorized for use in the Union for official purposes shall be the official language for communication between one State and another State and between a State and the Union: Provided that if two or more States agree that the Hindi language should be the official language for communication between such States, that language may be used for such communication.    |
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