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Constitution of India, 1949

1.Name and territory of the Union. -

(1) India, that is Bharat, shall be a Union of States.

(2) The States and the territories thereof shall be as specified in the First Schedule.

(3) The territory of India shall comprise-

1. The territories of the States; the Union territories specified in the First Schedule; and such other territories as may be acquired.









  

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