Company Law Board Regulations, 1991
Chapter I Preliminary
1. Short title,
commencement and interpretation –
1.
These
regulations may be called the Company Law Board Regulations, 1991
a. They shall come into
force on the date of their publication in the Official Gazette.
b. The General Clauses
Act, 1897 (10 of 1897), applies to the interpretation of these regulations as
it applies to the interpretations of a Central Act.