Companies (Amendment) Act, 2000
99.
Amendment of section 212.-
In
section 212 of the principal Act,-
(a)
in sub-section (9), for the words "one thousand rupees", the words
"ten thousand rupees" shall be substituted;
(b)
in sub-section (10),-
(i)
the words "managing agent, secretaries and treasurers" shall be
omitted;
(ii)
for the words "one thousand rupees", the words "ten thousand
rupees" shall be substituted.