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Companies (Amendment) Act, 2000 79. Amendment of section 192.- In section 192 of the principal Act,- (a) in sub-section (4), clause (d) shall be omitted; (b) in sub-section (5), for the words "twenty rupees", the words "two hundred rupees" shall be substituted; (c) in sub-section (6), for the words "ten rupees", the words "one hundred rupees" shall be substituted.    |
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