 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Companies (Amendment) Act, 2000 73. Amendment of section 168.- In section 168 of the principal Act,- (a) for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted; (b) for the words "two hundred and fifty rupees", the words "two thousand five hundred rupees" shall be substituted.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back