Companies (Amendment) Act, 2000
53.
Amendment of section 142.-
In
section 142 of the principal Act,-
a. in sub-section (1),
for the words "five hundred rupees", the words "five thousand
rupees" shall be substituted;
b. in sub-section (2),
for the words "one thousand rupees", the words "ten thousand
rupees" shall be substituted.