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Companies (Amendment) Act, 2000

31. Amendment of section 75.-

In section 75 of the principal Act, in sub-section (4),-

a.   for the words "five hundred rupees", the words "five thousand rupees" shall be substituted;

b.   in the proviso, for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted.









  

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