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Companies (Amendment) Act, 2000

230. Amendment of section 640B.-

In section 640B of the principal Act,-

(a) in sub-section (1), for the figures and word "311, 326, 328, 329, 332, 343, 345, 346 or 352", the word and figures "or 311" shall be substituted;

(b) in sub-section (2), clause (d) shall be omitted.









  

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