Companies (Amendment) Act, 2000
198.
Amendment of section 497.-
In
section 497 of the principal Act,-
(a)
in sub-section (3), for the words "fifty rupees", the words
"five hundred rupees" shall be substituted;
(b)
in sub-section (7), for the words "five hundred rupees", the words
"five thousand rupees" shall be substituted.