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Companies (Amendment) Act, 2000 135. Amendment of section 277.- In section 277 of the principal Act,- (a) in sub-section (1),- (i) for the words "twenty companies", the words "fifteen companies" shall be substituted; (ii) for the words "this Act", the words, brackets and figures "the Companies (Amendment) Act, 2000" shall be substituted; (b) in sub-section (2),- (i) for the words "nineteen companies", the words "fourteen companies" shall be substituted; (ii) for the words "this Act", the words, brackets and figures "the Companies (Amendment) Act, 2000" shall be substituted; (iii) for the word "twenty" at both the places where it occurs, the word "fifteen" shall be substituted. 136. Amendment of section 279.    |
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