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Companies (Amendment) Act, 2000

134. Amendment of section 276.-

In section 276 of the principal Act,-

(a) for the word "twenty" wherever it occurs, the word "fifteen" shall be substituted;

(b) for the words "this Act" at both the places where they occur, the words, brackets and figures "the Companies (Amendment) Act, 2000" shall be substituted.









  

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