Companies (Amendment) Act, 2000

130. Amendment of section 269.

In section 269 of the principal Act,-

(a) in sub-section (6), for the words "five hundred rupees", the words "five thousand rupees" shall be substituted;

(b) in sub-section (10),-

(i) in clause (a), for the words "five thousand rupees", the words "fifty thousand rupees" shall be substituted;

(ii) in clauses (b) and (c), for the words "ten thousand rupees", the words "one lakh rupees" shall be substituted;

(c) in sub-section (11), for the words "fifty rupees", the words "five hundred rupees" shall be substituted.

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