Companies (Amendment) Act, 2000
125.
Amendment of section 250.-
In
section 250 of the principal Act,-
(a)
in sub-section (1), the figures and word "248 or 249" shall be
omitted;
(b)
in sub-sections (9) and (10), for the words "five thousand rupees",
the words "fifty thousand rupees" shall be substituted.