Companies (Amendment) Act, 2000
114.
Amendment of section 234.-
In
section 234 of the principal Act, in sub-section (4), in clause (a),-
(a)
for the words "five hundred rupees", the words "five thousand
rupees" shall be substituted.
(b)
for the words "fifty rupees", the words "five hundred
rupees" shall be substituted.