The Commercial Documents Evidence Act, 1939

[Act No. 30 of 1939]

[26th September, 1939.]

Contents
Sections	Particulars
Title	The Commercial Documents Evidence Act, 1939
1.	Short title and extent.
2.	Statements of relevant facts in scheduled documents to be themselves relevant facts.
3.	Presumption as to genuineness of documents.
4.	Definition.
The Schedule	(See Sections 2 and 3)