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2. Declaration as to the policy of the State.- It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of article 39 of the Constitution. Explanation.-In this section, "State" has the same meaning as in article 12 of the Constitution. 1. Subs. by Act 22 of 1978, s. 2, for the Explanation (w.e.f. 1-5-1972).    |
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