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Code of Civil Procedure, 1908

116.Part to apply only to certain High Courts.-

This Part applies only to High Courts { Subs. by the A.O.1950 for " which are, or may hereafter be, constituted by His Majesty by Letters Patent ".} [for Part A States] Pa {Ins.by Act 2 of 1951, s.14.} [and Part B States].









  

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