The Coconut Development Board Act, 1979

[Act No. 5 of 1979]

[17th March, 1979.]

Contents
Title	The Coconut Development Board Act, 1979
Sections	Particulars
Chapter I	Preliminary
1.	Short title, extent and commencement
2.	Declaration as to expediency of control by the Union
3.	Definitions
Chapter II	The Coconut Development Board
4.	Establishment and constitution of the Board
5.	Salary and allowances and other conditions of service of Chairman and allowances of members
6.	Resignation of members
7.	Officers of the Board and other staff
8.	Special provision for transfer of employees to the Board
9.	Committees of the Board
10.	Functions of the Board
11.	Dissolution of the Board
Chapter III	Finance, Accounts and Audit
12.	Grants and loans by the Central Government
13.	Constitution of Coconut Development Fund
14.	Borrowing powers of the Board
15.	Accounts and audit
Chapter IV	Control by Central Government
16.	Directions by Central Government
17.	Returns and reports
Chapter V	Miscellaneous
18.	Protection of action taken in good faith
19.	Power to make rules
20.	Power to make regulations
21.	Rules and regulations to be laid before Parliament