The Coal India (Regulation of Transfers and Validation) Act, 2000

[Act No. 45 of 2000]

[8th December, 2000.]

Contents
Title	The Coal India (Regulation of Transfers and Validation) Act, 2000
Sections	Particulars
1.	Short title
2.	Definitions
3.	Power of Central Government to direct transfer of land, rights, title or interest
4.	Validation of certain transfers