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The Coal Grading Board (Repeal) Act, 1959
[Act No. 17 of 1959]
[9th May, 1959.]
Contents:
Title
The Coal Grading Board (Repeal) Act, 1959
Sections:
Particulars:
1.
Short title and commencement
2.
Definition
3.
Repeal of Act 31 of 1925 and dissolution of Coal Grading Board
4.
Consequential provisions
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