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The Clinical Establishments (Registration and Regulation) Act, 2010 The Schedule [See section 56] 1. The Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002. 2. The Bombay Nursing Homes Registration Act, 1949. 3. The Delhi Nursing Homes Registration Act, 1953. 4. The Madhya Pradesh Upcharya Griha Tatha Rujopchar Sanbabdu Sthapamaue (Ragistrikaran Tatha Anugyapan) Adhiniyam, 1973. 5. The Manipur Homes and Clinics Registration Act, 1992. 6. The Nagaland Health Care Establishments Act, 1997. 7. The Orissa Clinical Establishments (Control and Regulation) Act, 1990. 8. The Punjab State Nursing Home Registration Act, 1991. 9. The West Bengal Clinical Establishments Act, 1950.    |
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