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The Cine Workers Welfare Fund Act, 1981
[Act No. 33 of 1981]
[17th September, 1981.]
Contents
Title
The Cine Workers Welfare Fund Act, 1981
Sections
Particulars
1.
Short title, extent and commencement
2.
Definition
3.
Cine-workers Welfare Fund
4.
Application of Fund
5.
Advisory Committees
6.
Central Advisory Committee
7.
Power to co-opt, etc
8.
Appointment of Welfare Commissioners, etc., and their powers
9.
Annual report of activities financed under the Act
10.
Power to call for information
11.
Power to make rules
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