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The Cinematograph (Amendment) Act, 1973
[Act No. 25 of 1973]
[28th May, 1973.]
Contents
Title
The Cinematograph (Amendment) Act, 1973
Sections
Particulars
1.
Short title
2.
[Repealed.]
3.
[Repealed.]
4.
[Repealed.]
5.
Repeal and saving
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