Cigarettes (Regulations of Production, Supply and Distribution) Act, 1975
No.49 OF 1975.
[16th August, 1975.]
An act to provide for certain restrictions in relation to trade and commerce in, and production, supply and distribution of, cigarettes and for matters connected therewith or incidental thereto.
Comment: This Act basically provides for statutory warning on the cigarette packets saying that it is injurious to health
BE it enacted by Parliament in the Twenty-sixth Year of the Republic of India as follows:-