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Children (Pledging of Labour) Act, 1933 1. Short title, extent and commencement (1) This Act may be called the Children (Pledging of Labour ) Act, 1933. 1 [(2) It extends to the whole of India ] 2[***] (3) This section and sections 2 and 3 shall come into force at once, and the remaining sections of this Act shall come into force on the first day of July, 1933.    |
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