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The Child Labour (Prohibition and Regulation) Act, 1986
(Act no. 61 of 1986)
Contents
Sections
Particulars
Preamble
1
Short title, Extent and commencement
2
Definitions
3
Prohibition of Employment of Children in certain occupations and processes
4
Power to amend the schedule
5
Child labour technical advisory committee
6
Application of Part
7
Hours and Period of work
8
Weekly Holidays
9
Notice to Inspector
10
Disputes as to age
11
Maintenance of Register
12
Display of notice containing abstract of secs .3 and 14
13
Health and Safety
14
Penalties
15
Modified application of certain laws in relation to penalties
16
Procedure relating to offences
17
Appointment of Inspectors
18
Power to make rules
19
Rules and Notification to be laid before Parliament or State Legislature
20
Certain other provisions of law not barred
21
Power to remove difficulties
22
Repeal and Savings
23
Amendment of Act 11 of 1948
24
Amendment of Act 69 of 1951
25
Amendment of Act 44 of 1958
26
Amendment of Act 27 of 1961
Schedule
Part A Occupations
Part B Processes
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