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The Child Labour (Prohibition and Regulation) Act, 1986 24. AMENDMENT OF ACT 69 OF 1951. – In the Plantations Labour Act, 1951, - (a) in Sec. 2, in Cls . (a) and (c), for the word "fifteenth", the word "fourteenth" shall be substituted; (b) Sec. 24 shall be omitted; (c) In Sec. 26, in the opening portion, the words "who has completed his twelfth year" shall be omitted.    |
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