23. Repealed
[ Sections 23 to 26.]-Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001).Repealed
1. Ins. by Act 35 of 2016, s. 21 (w.e.f. 1-9-2016).
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