The Chandigarh (Delegation of Powers) Act, 1987

Act No. 2 of 1988

[3rd, January, 1988.]

Contents
Title	The Chandigarh (Delegation of Powers) Act, 1987
Sections	ptericulars
1.	Short title and extent
2.	Definitions
3.	Delegation of powers, etc., vested in Administrator
4.	Validation