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The Cess and Other Taxes on Minerals (Validation) Act, 1992
[Act No. 16 of 1992]
[4thapril, 1992.]
Contents
Title
Cess and Other Taxes on Minerals (Validation) Act, 1992
Sections
Particulars
1.
Short title, extent and commencement
2.
Validation of certain State laws and actions taken and things done thereunder
3.
Repeal and savings
The Schedule
(See Section 2)
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