The Central Vigilance Commission Act, 2003
Chapter IV Expenses
and Annual Report
13. Expenses of
Commission to be charged on the Consolidated Fund of India.-
The expenses of the
Commission, including any salaries, allowances and pensions payable to or in
respect of the Central Vigilance Commissioner, the Vigilance Commissioners,
Secretary and the staff of the Commission, shall be charged on the Consolidated
Fund of India.