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The Central Road and Infrastructure Fund Act, 2000
[Act No. 54 of 2000]
[27th December, 2000.]
Contents
Title
Central Road and Infrastructure Fund Act, 2000
Sections
Particulars
Chapter I
Preliminary
1.
Short title, extent and commencement
2.
Definitions
Chapter II
Central Road and Infrastructure Fund
3.
Levy and collection of cess
4.
Crediting of cess to Consolidated Fund of India
5.
Grants and loans by the Central Government
6.
Establishment of Central Road and Infrastructure Fund
7.
Utilisation of the Fund
7A.
Apportionment of share of fund by Committee
8.
Accounts and audit
Chapter III
Management of Central Road and Infrastructure Fund
9.
Powers of Central Government to administer the Fund
10.
Functions of the Central Government
11.
Administration of States' share of the Fund
12.
Power to make rules
13.
Rules made under this Act to be laid before Parliament
14.
Provisions relating to existing Central Road and Infrastructure Fund
15.
Repeal and saving
First Schedule
(See section 3)
Second Schedule
Category of projects and Infrastructure Sub-Sectors
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