The Central Laws (Extension to Arunachal Pradesh) Act, 1993

[Act No. 44 of 1993]

[27th May, 1993.]

Contents
Title	The Central Laws (Extension to Arunachal Pradesh) Act, 1993
Sections	Particulars
1.	Short title and commencement
2.	Extension of certain laws
3.	Construction of references to laws not in force in Arunachal Pradesh
4.	Construction of references to authorities where new authorities have been constituted
5.	Power to remove difficulties
The Schedule	[See Section 2]