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The Schedule

[See Section 2]

Year No. Short title
(1) (2) (3)
1862 3 The Government Seal Act, 1862
1873 5 The Government Savings Banks Act, 1873
1874 4 The Foreign Recruiting Act, 1874
1881 26 The Negotiable Instruments Act, 1881
1884 4 The Explosives Act, 1884
1885 13 The Indian Telegraph Act, 1885
1888 4 The Indian Reserve Forces Act, 1888
1905 4 The Indian Railway Board Act, 1905
1908 6 The Explosive Substances Act, 1908
1938 5 The Manoeuvres, Field Firing and Artillery Practice Act, 1938
1941 25 The Railways (Local Authorities' Taxation) Act, 1941
1948 31 The National Cadet Corps Act, 1948
1948 37 The Census Act, 1948
1948 46 The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948








  

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