The Central Industrial Security Force (Amendment and Validation) Act, 1999

[Act No. 40 of 1999]

[29th December, 1999.]

Contents
Title	The Central Industrial Security Force (Amendment and Validation) Act, 1999
Sections	Particulars
1.	Short title.
2.	Amendment of long title
3.	Amendment of section 2
4.	Amendment of section 3
5.	Amendment of section 8
6.	Amendment of section 9
7.	Amendment of section 10
8.	Insertion of new section 14A.
9.	Amendment of section 22
10.	Validation of the disposal of certain revision petitions