 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
15. In section 34 of the principal Act, (a) in sub-section (1), (i) for the words "Where a tax invoice has", the words "Where one or more tax invoices have" shall be substituted; (ii) for the words "a credit note", the words "one or more credit notes for supplies made in a financial year" shall be substituted; (b) in sub-section (3), (i) for the words "Where a tax invoice has", the words "Where one or more tax invoices have" shall be substituted; (ii) for the words "a debit note", the words "one or more debit notes for supplies made in a financial year" shall be substituted.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back