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Cattle-Trespass Act, 1871 6. Appointment of pound-keepers The State Government shall appoint a pound –keeper for every pound. Pound-keepers may hold other offices Any pound-keeper may hold simultaneously any other officer under the Government. Pound-keepers to be public servants Every pound-keeper shall be deemed to be a public servant within the meaning of the Indian Penal Code.]. Duties of pound-keepers    |
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