Cattle-Trespass Act, 1871
13. Procedure when owner claims the cattle and pays fines
and charges
If the owner of the
impounded cattle or his agent appear and claim the cattle, the pound –keeper
shall deliver them to him on payment of the fines and charges incurred in
respect of such cattle.
The owner or his
agent, on taking back the cattle, shall sign a receipt for them in the register
kept by the pound-keeper.