The Calcutta High Court (Jurisdictional Limits) Act, 1919

[Act No. 15 of 1919.]

[17th September, 1919.]

Contents
Title	The Calcutta High Court (Jurisdictional Limits) Act, 1919
Sections	Particulars
1	Short title and commencement
2	Amendment of section 24
The Schedules	[See Section 2]
	North
	East
	South
	West