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Cable Television Networks (Regulation) Act, 1995 23. Repeal and saving (1) The Cable Television Networks (Regulation) Ordinance, 1995 (3 of 1995) is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.    |
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