AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Eighth Schedule

(See Section 27)

Amendment of the Constitution (Scheduled Tribes) Order, 1960

(1) For paragraph 3, substitute:-

"3. Any reference in this Order, except Parts IV and VII-A of the Schedule, to a State or to a district or other territorial division thereof, shall be construed as a reference to the State, district or other territorial division, constituted as from the 1st day of November, 1956; and any reference in Parts IV and VII-A of the Schedule to a State or to a district or other territorial division thereof shall be construed as a reference to the State, district or other territorial division, constituted as from the 1st day of May, 1960."

(2) For Part IV, substitute the following:-

"Part IV.-Gujarat

1. Throughout the State except the Rajkot Division and the district of Kutch:-

1. Barda

2. Bavacha or Bamcha

3. Bhil, including Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri, Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava and Vasave

4. Chodhara

5. Dhanka, including Tadvi, Tetaria and Valvi

6. Dhodia

7. Dubla, including Talavia or Halpati

8. Gamit or Gamta or Gavit, including Mavchi, Padvi, Vasava, Vasave and Valvi

9. Gond or Rajgond

10. Kathodi or Katkari, including Dhor Kathodi or Dhor Katkari and Son Kathodi or Son Katkari

11. Kokna, Kokni, Kukna

12. 1[Koli Dhor], Tokre Koli, Kolcha or Kolgha

1. Subs. by Act 52 of 1964, s. 3 and the Second Schedule, for "Koli, Dhor" (w.e.f. 29-12-1964).

13. Naikda or Nayaka, including Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka and Nana Nayaka

14. Pardhi, including Advichincher and Phanse Pardhi

15. Patelia

16. Pomla

17. Rathawa

18. Varli

19. Vitolia, Kotwalia or Barodia

2. In Dangs district, Kunbi.

3. In Surat District:-

(a) in Umbergaon taluka, Koli Malhar, Kohi Mahadev or Dongar Koli;

(b) in the other talukas, Chaudhri

4. In the Rajkot Division, Siddi.

5. In Nasses area in the forests of Alech, Gir and Barada:-

1. Bharwad

2. Charan

3. Rabari

6. In Surendranagar district:-

Padhar.

7. In Kutch district:-

1. Bhil

2. Dhodia

3. Koli

4. Paradhi

5. Vaghri

(3) After Part VII, insert the following:-

"Part VII-A.-Maharashtra

1. Throughout the State except the districts of Buldana, Akola, Amravati, Yeotmal, Wardha, Nagpur, Bhandara, Chanda, Aurangabad, Parbhani, Nanded, Bhir, Osmanabad and Rajura:-

1. Barda

2. Bavacha or Bamcha

3. Bhil, including Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil, Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava and Vasave

4. Chodhara

5. Dhanka, including Tadvi, Tetaria and Valvi

6. Dhodia

7. Dubla, including Talavia or Halpati

8. Gamit or Gamta or Gavit, including Mavchi, Padvi, Vasava, Vasave and Valvi

9. Gond or Rajgond

10. Kathodi or Katkari, including Dhor Kathodi or Dhor Katkari and Son Kathodi or Son Katkari

11. Kokna, Kokni, Kukna

12. 1[Koli Dhor], Tokre Koli, Kolcha or Kolgha

1. Subs. by Act 52 of 1964, s. 3 and the Schedule, for "Koli, Dhor" (w.e.f. 29-12-1964).

13. Naikda or Nayaka, including, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka and Nana Nayaka

14. Pardhi, including Advichincher and Phanse Pardhi

15. Patelia

16. Pomla

17. Rathawa

18. Varli

19. Vitolia, Kotwalia or Barodia

2. In Thana district:-

Koli Malhar

3. (a) In Ahmednagar district:-
Akola, Rahuri and Sangamner talukas.
Koli Mahadav or Dongar Koli.
(b) In Kolaba district:-

Karjat, Khalapur, Alibagh, Mahad and Sudhagad talukas.

(c) In Nasik district:-
Nasik, Niphad, Sinnar, Chandor, Baglan, Igatpuri, Dindori and Kalvan talukas and Surgana and Peint Mahals.
(d) In Poona district:-
Ambegaon, Junnar, Khed, Mawal and Mulshi talukas and Velhe Mahal.
(e) In Thana district:-
Thana, Murbad, Bhivandi, Bassein, Wada, Shahapur, Dahanu, Palghar, Jawhar and Mokhada talukas.
4. (a) In Ahmednagar district:-
Akola, Rahuri and Sangamner talukas.
Thakur or Thakar including Ka Thakur, Ka Thakar, Ma Thakur and Ma Thakar.
(b) In Kolaba district:-
Karjat, Khalapur, Pen, Panvel and Sudhagad talukas and Matheran.
(c) In Nasik district:-
Igatpuri, Nasik and Sinnar talukas.
(d) In Poona district:-
Ambegaon, Junnar, Khed and Mawal talukas.
(e) In Thana district:-
Thana, Kalyan, Murbad, Bhivandi, Bassein, Wada, Shahapur, Palghar, Jawhar and Mokhada talukas.

5. In (1) Melghat tahsil of Amravati district, (2) Gadchiroli and Sironcha tahsils of the Chanda district, (3) Kelapur, Wani and Yeotmal tahsils of the Yeotmal district:-

1. Andh

2. Baiga

3. Bhaina

4. Bharia-Bhumia or Bhuinhar-Bhumia including Pando

5. Bhattra

6. Bhil

7. Bhunjia

8. Binjhwar

9. Birhul or Birhor

10. Dhanwar

11. Gadaba or Gadba

12. Gond, including-

Arakh or Arrakh

Agaria

Asur

Badi Maria or Bada Maria

Bhatola

Bhimma

Bhuta, Koilabhuta or Koilabhuti

Bhar

Bisonhorn Maria

Chota Maria

Dandami Maria

Dhuru or Dhurwa

Dhoba

Dhulia

Dorla

Gaiki

Gatta or Gatti

Gaita

Gond Gowari

Hill Maria

Kandra

Kalanga

Khatola

Koitar

Koya

Khirwar or Khirwara

Kucha Maria

Kuchaki Maria

Madia (Maria)

Mana

Mannewer

Moghya or Mogia or Monghya

Mudia (Muria)

Nagarchi

Nagwanshi

Ojha

Raj

Sonjhari Jhareka

Thatia or Thotya

Wade Maria or Vade Maria

13. Halba or Halbi

14. Kamar

15. Kawar, Kanwar, Kaur, Cherwa, Rathia Tanwar or Chattri

16. Khairwar

17. Kharia

18. Kondh or Khond or Kandh

19. Kol

20. Kolam

21. Korku, including Bopchi, Mouasi, Nihal or Nahul and Bondhi or Bondeya

22. Korwa, including Kodaku

23. Majhwar

24. Munda

25. Nagesia or Nagasia

26. Nihal

27. Oraon, including Dhanka and Dhangad

28. Pardhan, Pathari and Saroti

29. Pardhi, including Bahelia or Bahellia, Chita Pardhi, Langoli Pardhi, Phans Pardhi, Shikari, Takankar and Takia

30. Parja

31. Saonta or Saunta

32. Sawar or Sawara

6. In the districts of Aurangabad, Parbhani, Nanded, Rajura, Bhil and Osmanabad:-

1. Andh

2. Bhil

3. Gond (including Naikpod and Rajgond)

4. Kolam (including Mannervarlu)

5. Koya (including Bhine Koya and Rajkoya)

6. Pardhan

7. Thoti.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement