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The Twelfth Schedule

(See Section 73)

1. The Bombay State Cooperative Bank Limited.

2. The Bombay State Cooperative and Mortgage Bank Limited.

3. The Bombay State Cooperative Housing Finance Society.

4. The Bombay State Industrial Cooperative Association.

5. The Bombay State Cooperative Union.

6. Mumbai Rajya Sahakari Karkhana Sangh.









  

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