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The First Schedule

[See Section 3(1) (B)]

Territories Transferred from the State of Bombay to the State of Gujarat

(Any reference in this Schedule to a census code number in relation to a village means the code number assigned to that village in the census of 1951).

PART I

Umbergaon Taluka of Thana District

Name of Village

Census Code No.

*Umbergaon

1

Kalgaon

2

Kalai

3

Govad

4

Tadgaon

6

Dehari

7

Nargol

8

Phansa (whole)

9

Mamakwada

11

*Maroli

12

Saronda

13

Achhari

14

Angaon

15

Ahu

16

Eklahare

17

Kachigaon

18

Bhati Karambeli

19

Karambeli Pali

20

Karambele

21

*Khattalwada

22

Ghimse Kakaria

23

Jamburi

24

Tembhi

25

Tumb

26

Dahad

27

Nahuli

28

Palgaon

29

Pali

30

Punat

31

Borigaon Tarf Kachigaon

32

Borlai

33

Bhilad

34

Manda

35

Manikpur

36

Mohan

37

Vankas

38

Valvada

39

Shirgaon

40

Sanjan

41

Sarai

42

Solsumba

43

Humran

44

Dehali

48

Talwada

49

Dhanoli

50

Nandgaon

51

Malav

52

Anklas

55

Zaroli

67

Nagvas

70

NOTE: * includes towns of the same name.

Part II

West Khandesh District

Nawapur taluka

Name of Village

Census Code No.

Abhankuwa (Forest)

-

Anandpur

2

Babarghat

3

Bhadbunja

6

Bhint Bk.

11

Bhint Khurd

12

Chacharbunde

18

Chadhavbunde (Forest)

-

Chhapti

19

Chikhli (Forest)

-

Dhaj

27

Haripur

35

Jamaki

38

Jamane

36

Kachali

39

Kamalapur

41

Kataswan

48

Khabade

50

Kokambe (Forest)

-

Manikpur

68

Mirkot

70

Mogarbara (Forest)

72

Mograni (Forest)

-

Nanchhal

75

Narayanpur

77

Nurabad

82

Pakhari

83

Parchuli

86

Pethapur

89

Sakarde (Digar)

94

Sase

96

Shelud

101

Sundarpur

106

Thuti

108

Uchhal

111

Vadadhe Kd.

115

Vadapatal

117

Zaranpada

123

Nandurbar taluka

Adade

2

Anturli

5

Arkunda (Forest)

-

Bhilbhavali

19

Bhiljamboli

20

Borathe

25

Borde

23

Chinchode

28

Chorgaon (Deserted)

28A

Devhale

31

Dev Mogra-Gaibi Umber

(Forest village Coupe Nos. 1, 2 and 20 of felling series XX and Coupe Nos. 1 to 9 of felling series XXI).

Gamadi

39

Gujarpur

43

Harduli (Digar)

44

Hatnoor (Digar)

46

Hingani (Digar)

48

Kavithe

63

Khairave Kd. T. Dhanore

65

Khodade

69

Kothali Budruk

77

Lakhmikhede

79

Lekurwali

80

Mubarakpur

86

Nasarpur

93

Newale

96

Nizar

99

Pimplod T. Nisar

108

Raigad

109

Ranikhadkale (Deserted)

112A

Sarvale

115

Shale

119

Shelu

121

Sulvade

125

Tapikhadkale

128

Vadali

136

Vake

143

Velade

149

Vyawal

154


Part III

West Khandesh District

Akkalkuwa taluka

Name of Village

Census Code No.

Akkalkuwa Budruk

1

Anghat

6A

Barktura

15

Bhogwad

23

Chatwad

32

Choti Korali (Deserted)

35A

Davariamba

37

Dogaripada (G)

44

Gangtha

50

Itwai

59

Javali

63

Kenvada

78

Kevadamoi

79

Khairpada

84

Khanore

85

Khokwad

91

Koktipada

94

Kolwan

95

Langadi

104

Medhi

111

Nawagaon (G)

120

Nevadi (Amba)

126

Palaswada

132

Pana

133

Parod

135

Parodi

136

Patipada

138

Pimparipada (R)

143

Ranipur

150

Ranjaniwad

152

Rundigavan

156

Uman

176

Umja

175

Umran

180

Vadgav

189

Zapa-amli

196

Ziribeda

197

Taloda taluka

Akkalutar

1

Amode Tarf Satone

6

Amode T. Taloda

7

Asapur

10

Ashrave

11

Ashte T. Budhawal

13

Bahurupe

14

Balade

16

Balambe

15

Bej

20

Bhamsal

21

Borikuva

25

Chirmati

31

Chokhiamali

33

Fulwadi

90

Gadid

41

Gorase

44

Hatode

47

Hol

48

Kelani

56

Kondaraj

64

Kukurmunde

66

Mohammadpur (Deserted)

70A

Matawal

73

Mendhpur

74

Modale

77

Morambe

80

Nimbhore

84

Panibare

87

Pati

89

Pimplas

91

Pisawar

93

Rajpur

95

Ranaichi

98

Sadgaven

106

Satole

108

Torande

120

Tulse

122

Ubhad

123

Untavad

126

Varpade

128

Vesgaon

129

Zumkati

131









  

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